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SC on Formula for Payment of Dearness Relief to Pensioners
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Legal News
Whether Anticipatory Bail should be for Limited Period? Matter Referred to...
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Legal News
SC Rules out Marriage without Consent, says the Woman is at...
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SC: Ph.D from Open University Equivalent to Ph.D from Regular University
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Legal News
Criminal Law: SC Expounds on Doctrine of Last Seen Theory
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Legal News
SC: Unauthorized Medical Practice- a Threat to Lives of People
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SC: In Transfer Petition Court not to Determine Convenience of Petitioner...
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SC on Necessity to Obtain Consent for Marriage u/Hindu Marriage Act
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Hadiya case- SC says Choice of Faith is a Constitutional Right
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Legal News
Important Judgments on Consumer Protection Law in India
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