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Section 376 of Indian Penal Code
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Consensual Physical Relationship not Rape- Supreme Outlines Difference between Rape and...
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Men can’t Justify Rape on the Ground that Prosecutrix was of...
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BREAKING- Asaram Awarded Life Imprisonment for Rape
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Salient Features of Criminal Law (Amendment) Ordinance, 2018
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MP Bill Proposes Death Penalty for Rapists of Girls Below 12
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