March 10, 2018 Case name: Sachin Singh Rakesh Singh Chauhan v. Tribhuvanbhai Bhailal Vasava & Anr. Date of Judgment: February […]
Showing posts from Tag: Section 138 of Negotiable Instrument Act
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January 09, 2018 Delhi HC says Yes to Mediation for Offence under Section 138 of Negotiable Instruments Act, 1881 Case […]
January 08, 2018 In a recent verdict pronounced by Two-Judge Bench of the Supreme Court, the Court elaborated on the […]
January 06, 2018 In a remarkable judgment passed by the Delhi High Court, the Court has drawn a distinction between […]
January 03, 2018 The Bill to amend the Negotiable Instrument Act, 1881 namely the Negotiable Instrument (Amendment) Bill, 2017 was […]