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Payment of Gratuity Act 1972
Tag: Payment of Gratuity Act 1972
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Employees of Municipalities/Local Bodies are Entitled to Payment under Payment of...
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Teacher not Employee- Not Entitled to Payment of Gratuity- Supreme Court
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Forfeiture of Gratuity- Is not Automatic on Dismissal of Service- Supreme...
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SC on What is “Continuous Service” for Claim of Gratuity?
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Payment of Gratuity (Amendment) Bill, 2018 passed, Ceiling Limit of Rs....
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