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NDPS Act
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Safeguards u/Section 50 of NDPS Act to be observed scrupulously- Kerala...
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NDPS Act- To be Searched by Magistrate/Gazetted Officer- Mandatory Requirement u/Section...
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Legal News
Recent Judgments on Narcotic Drugs and Pshychotropic Substances Act (NDPS Act)
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SC:Conviction u/NDPS Act can’t be Established Only on Basis of Co-Accused’s...
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Court Acquits Accused as Official didn’t Comply with Section 50 of...
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SC: Grant of Anticipatory Bail does not Automatically Entitle Accused to...
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