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National Consumer Dispute Redressal Commission
Tag: National Consumer Dispute Redressal Commission
Legal News
Consumer Forum have Jurisdiction to Dismiss Complaints in limine- Supreme Court
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consumerprotectionact
Devotee Availing Services from Religious Organization not “Services” u/Consumer Protection Act
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NCDRC’s Judgment on Termination of Agreement between Home Buyer and Builder
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NCDRC on When Shall Period of Limitation to Appeal u/Consumer Protection...
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Justice R K Agrawal Appointed as President of NCDRC
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Legal News
NCDRC Condemns Practice of Overbooking Flights by Airlines
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Important Judgments on Consumer Protection Law in India
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SC: Arbitration Clause Does not Bar Filing of Complaint with Consumer...
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