February 01, 2018 Case name: Prabir Kumar Das v. Papiya Das Date of Judgment: January 29, 2018 In a recent […]
Showing posts from Tag: Matrimonial Laws in India
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January 30, 2018 SC Emphasizes on use of Video Conferencing Technology for Matrimonial Cases Case name: Krishna Veni Nagam v. […]
January 18, 2018 Case name: Bhartiben Bipinbhai Tamboli v. State of Gujarat & Ors. Date of Judgment: January 08, 2018 […]