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Judgements
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Laws in India
Tag: Laws in India
pubpremisesact
The Public Premises (Eviction of Unauthorised Occupants) Act, 1971
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publiab1991
The Public Liability Insurance Act, 1991
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pubgmb1867
The Public Gambling Act, 1867
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provsmal1887
The Provincial Small Cause Courts Act, 1887
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proinsol1920
The Provincial Insolvency Act, 1920
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pthumn1993
The Protection of Human Rights Act, 1993
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ptcvlrt1955
The Protection of Civil Rights Act, 1955
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proffndr1958
The Probation of Offenders Act, 1958
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prizcm1955
The Prize Competitions Act, 1955
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prizchit1978
The Prize Chits and Money Circulation Schemes (Banning) Act, 1978
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