April 16, 2018 Some glaring and horrifying incidents against humanity have been committed this fortnight. The Kathua rape and Unnao […]
Showing posts from Tag: Latest judgments by Supreme Court
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April 16, 2018 Case name: Kerala Ayurveda Paramparya Vaidya Forum v. State of Kerala and Others Date of Judgement: April […]
April 13, 2018 Case name: Harita Sunil Parab v. State of NCT of Delhi & Ors. Date of Judgment: March […]
April 01, 2018 Important Decisions by the Supreme Court and High Courts SC: Stay against Pending Civil and Criminal Cases […]