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Land Acquisition
Tag: Land Acquisition
Legal News
Land Acquisition- Govt. not Obliged to Provide Alternate Housing in all...
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Legal News
SC: Courts can Decide any Issue Except those Falling u/S 24(2)...
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Legal News
Declaration u/S. 3D of National Highways Act Absolutely Vests Land with...
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Latest Notifications
Punjab and Haryana HC to look into land acquisition delays
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Laws
The Land Acquisition Punjab Second Amendment Act, 1956
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Laws
The Land Acquisition (Punjab Amendment) Act, 1969
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Laws
The Land Acquisition (Punjab Amendment) Act, 1962
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Laws
The Land Acquisition (Punjab Amendment) Act, 1953
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Laws
The Land Acquisition (East Punjab Amendment) Act, 1948
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