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Delhi High Court

Delhi HC: To ask Contractor to Wait for his Payment Endlessly...

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Laws

The Tea Districts Emigrant Labour (Repeal) Act 1971

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Factoriesact

Factories Act, 1948

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Equalremunerationact

Equal Remuneration Act, 1976

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Employeesstateinsuranceact

Employees State Insurance Act, 1948

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Employeepfact

Employees Provident Fund and Miscellaneous Provisions Act, 1952

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BuildingConact

Building and Other Construction Workers Act 1996

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Bondedlaboursystemact

Bonded Labour System (Abolition) Act, 1976

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