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Property Inherited by Female Hindu to Devolve on Father’s Heirs and...
0
indsuc1925
The Indian Succession Act, 1925
1
Laws
The Hindu Inheritance (Removal of Disabilities) Act, 1928
0
Laws
The Arya Marriage Validation Act, 1937
1
Hindusuccessionact
The Hindu Succession Act 1956
71
Hindumarriageact
The Hindu Marriage Act, 1955
14
Foreignmarriageact
The Foreign Marriage Act, 1969
0
Dowryprohibitionact
The Dowry Prohibition Act, 1961
5
Domestic-Violence
The Protection of Women From Domestic Violence Act, 2005
31
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