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Domestic Violence Act
Tag: Domestic Violence Act
Legal News
Residence Order u/DV Act- Magistrate can Pass Order for Property Situated...
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Legal News
Father can Seek Visitation Rights to Child under Section 21 of...
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Legal News
Estranged Wife or Live-in-Partner can Claim Maintenance u/Domestic Violence Act- Supreme...
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Domestic Violence Act- Not all Live-in-Relationships are Covered under the Act-...
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Legal News
Prima Facie Case of Domestic Violence to be made out for...
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Maneka Gandhi Urges for Effective Implementation of Domestic Violence Act
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Legal News
Residence Order under Section 19 of Domestic Violence Act
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SC: Domestic Violence Act, 2005 is Retrospectively Applicable
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Legal News
SC Stays Order Directing Husband to Pay Maintenance under CrPC as...
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Legal News
Husband must not dodge liability to maintain Wife, rules Delhi Court
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