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Criminal Law- Supreme Court on when can Magistrate Direct Further Investigation
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Whether Strict Proof of Marriage is Necessary for Claiming Maintenance u/S...
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Application for Pre-arrest Bail not Maintainable in case of Bailable Offence
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Court Imposes Fine of Rs 50,000 on CBI for Arresting Woman...
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Criminal Law: All you need to Know about Search Warrant
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Criminal Law: Difference between Inquiry and Trial
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Criminal Law: Difference between Inquiry and Investigation
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Criteria for Cancellation of Bail is Different from Refusal of Bail
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SC: Grant of Anticipatory Bail does not Automatically Entitle Accused to...
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SC: Stay against Pending Civil and Criminal Cases To End in...
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