Competition Law in India -

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CCI- Rounding Off Base Fare by Railways is Prima Facie Abuse...

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Flipkart and Amazon not Abusing their Dominant Position- CCI

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CCI Clears Ola and Uber of Price Fixation Allegation under Competition...

Laws

Impact of Merger & Acquisition on Competition- An Analysis

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CCI on Bid-Rigging under the Competition Act- Pune Municipal Corporation case

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Competition Law in India- In a Nutshell

Legal News

Competition Watchdog Imposes Penalty of 1 Crore on Ghaziabad Development Authority

Company Law

Anti-Competitive Agreements under the Competition Act