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Delhi High Court

Delhi HC: ITR can be Filed without Linking Aadhaar

Income Tax

CBDT Extends Deadline to Link PAN with Aadhaar till March 31,...

Income Tax

Income Tax Rules Amended to Include Transgender Category in PAN Card...

Income Tax

CBDT Extends Deadline to Link Aadhaar Number with PAN

Income Tax

Deadline for linking Aadhaar with PAN Extended to March 31

Income Tax

Panel set up to Overhaul Income Tax Law

Delhi High Court

HC adjourns petition challenging CBDT directive

Bombay High Court

HC comes down heavily on Income Tax department’s tax terror