March 14, 2019 The Competition Act, 2002 replaced the Monopolies and Restrictive Trade Practices Act, 1969, as the same had become obsolete […]
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November 14, 2018 Case name: Mr. Meet Shah and anr. v. Union of India, Ministry of Railways and anr. In […]
November 13, 2018 In this recent case, an association of online vendors alleged that e-commerce giants- particularly Flipkart were indulging […]
November 09, 2018 Case name: Samir Agrawal v. ANI Technologies and ors. In this case, the Informant alleged contravention of […]
June 21, 2018 The Competition Commission of India (CCI) gave a green signal to acquisition of Giant agrochemical company Monsanto […]
May 22, 2018 It has been reported that CAIT (Confederation of All India Traders) would move Competition watchdog, CCI against […]
May 14, 2018 INTRODUCTION The Competition Act, 2002 replaced the Monopolies and Restrictive Trade Practices Act, 1969, as the same […]
April 20, 2018 The CCI (Competition Commission of India) in an important judgement yesterday has imposed penalty on Dry Cell […]
March 01, 2018 The Competition Commission of India (CCI) yesterday imposed a penalty of Rs. 1,00,60,794/- on Ghaziabad Development Authority […]
February 12, 2018 Case name: Matrimony.com Limited Vs. Google LLC & Others Date of Judgment: January 31, 2018 In this recent […]