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Home Tags Banking and Insurance Companies

Tag: Banking and Insurance Companies

InddisBICA1949

The Industrial Disputes (Banking and Insurance Companies) Act, 1949

Bareacts

Laws – Indian Bare Acts – Law in India
Indian Penal Code 1860
The Companies Act, 1956
Income Tax Act, 1961
Negotiable Instruments Act
Constitution of India
Right to Information Act 2005
Civil Procedure Code 1908
The Code of Criminal Procedure, 1973 (CrPc)
The Consumer Protection Act, 1986

The complete list of Laws in India

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