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Agrefdevcorp

Agricultural Refinance And Development Corporation Act, 1963

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Africandevfundact

The African Development Fund Act 1982

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Africandevbank

The African Development Bank Act, 1983

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Advwelfare

The Advocates Welfare Fund Act, 2001

3
Advocateact

The Advocates Act, 1961

5
Admissionadv

Admission as Advocates (Exemption from training and examination) Rules, 1965

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Admissiondvorules

Admission as Advocates ( training and examination) Rules, 1968

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Adminevproprules

The Administration of Evacuee Property (Central) Rules,1950

1
Administrativetribunalsact

The Administrative Tribunals Act, 1985

1
Apadministrativetribunalrules

Administrative Tribunals rules, 2000

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