September 26, 2018
In a remarkable judgment today, the Supreme Court has allowed the Petition praying for live streaming of Court proceedings. While allowing the Petition, the Apex Court also stated that appropriate rules governing the live streaming of court proceedings will be drafted soon.
While allowing the plea for live streaming, the Bench remarked that Sunlight is the best disinfectant. The Supreme Court also remarked that the live streaming of court proceedings will strengthen public right to know and bring about transparency in court proceedings.
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