Laws – Indian Bare Acts – Law in India bareact

Banking Laws

• Actuaries Act 2006
• Bankers Book Evidence Act, 1891
• The African Development bank Act, 1983
• The Banking Regulation Act, 1949
• The Banking Regulation (Amendment) and Miscellaneous Provisions Act, 2004
• The Export-Import Bank of India Act, 1981
  
• The Industrial Disputes (Banking and Insurance Companies) Act, 1949
• The Industrial Disputes (Banking Companies) Decision Act, 1955
• The State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982
• The State Bank of Saurashtra (Repeal) and The State Bank of India (Subsidiary Banks) Amendment Act, 2009
• The State Bank of India Act, 1955
• State Bank of India (Subsidiary Banks Laws) Amendment Act, 2007
• State Bank of India (Amendment) Act, 2010
• State Bank of India (Amendment) Act, 2007
• The Small Industries Development Bank of India Act, 1989
• The State Bank of Hyderabad Act, 1956
• The Unit Trust of India Act 1963
• Reserve Bank of India Act, 1934
• Reserve Bank of India (Amendment) Act, 2006
• The Regional Rural Banks Act, 1976
• The Recovery of Debts Due To Banks and Financial Institutions Act, 1993

Corporate Law

• The Companies Act 2013
• Companies (Foreign Interests) Act, 1918
• Company Law Board Regulations, 1991
• THE Companies (Amendment) Act, 2006
• The Company Act, 1956 (Repealed)
• The Company Secretaries Act, 1980
• The Companies (Donations To National Funds) Act, 1951
• The Depositories Act, 1996
• The Foreign Trade (Development and Regulation) Act, 1992
• The Hire-Purchase Act, 1972
• Indian Contract Act, 1872
• The National Securities And Depositories Limited – ByeLaws, 1996
• The Prevention of Money-Laundering Bill, 1999
• Prevention of Money Laundering Act, 2002
• Prevention of Money-Laundering (Amendment) Act, 2005
• The Partnership Act, 1932
• The Securities Contract (Regulation) Act, 1956
• The Sick Industrial Companies Act, 1985
• The Sale of Goods Act, 1930
• The Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986
• The Tea Act, 1953
• The State Financial Corporation Act, 1951
• The State Financial Corporations (Amendment) Act, 2000
• Special Economic Zones Act, 2005
• The Tea Companies (Acquisition and Transfer of Sick Tea Units) Act, 1985
• Tyre-Corporation-of-India-Limited-(Disinvestment-of-Ownership)-Act-2007
• The Securities and Exchange Board of India Act, 1992
• Securities and Insurance Laws (Amendment and Validation) Act, 2010
• Securities and Insurance Laws (Amendment and Validation) Ordinance, 2010
• The Securities Contracts (Regulation) Act, 1956
• Securities Contracts (Regulation) Amendment Act, 2007
• Securities Laws (Amendment) Act, 2004
• Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
• The Rubber Act, 1947
• The Faridabad Development Corporation Act,1956
• The Rubber Amendment Act, 2009

Criminal and Motor Accident Laws

• Indian Penal Code, 1860
• Motor Vehicles Act, 1988
• Motor Vehicles (AMENDMENT) Act 2000
• Personal Injuries (Emergency Provisions) Act, 1962
• Prevention of Corruption Act, 1988
• Prevention of Terrorism Act 2002
• The Central Motor Vehicles Rules, 1989
• The Code of Criminal Procedure, 1973
• The Criminal Law Amendment Act, 1938
• The Criminal Law Amendment Act, 1961
• The Criminal Law Amendment Act, 1993
• The Criminal Law Amendment Act, 1990
• The Criminal Law (Amendment) Act, 2013
• The Fatal Accidents Act, 1855
• The Juvenile Justice Act, 1986
• The Juvenile Justice (Care and Protection of Children) Act, 2000
• The Negotiable Instruments Act, 1881
• The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
• The Terrorist Affected Areas (Special Courts) Act 1984
• The Terrorist and Disruptive Activities (Prevention) Act, 1987
• The Unlawful Activities (Prevention) Amendment Act 2004
• The Unlawful Activities (Prevention) Amendment Act 2008
• The Unlawful Activities (Prevention) Act 1967
• The Prisoners (Attendance in Courts) Act, 1955
• The Prevention of Seditious Meetings Act, 1911
• The Prisoners Act, 1900
• The Prize Chits and Money Circulation Schemes (Banning) Act, 1978
• The Probation of Offenders Act, 1958

Consumer Laws

• The Competition Act, 2002
• The Consumer Protection Act, 1986
• The Essential Commodities Act, 1955
• Jammu & Kashmir Consumer Protection Act 1987
• The Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980

Direct Tax Laws

• The Expenditure Tax Act, 1987
• The Gift Tax Act, 1958( Abolished )
• The Income Tax Act, 1961
• The Interest Tax Act, 1974
• The Taxation Laws (Amendment) Act, 2006
• The Taxation Laws (Amendment) Act, 2005
• The Wealth Tax Act, 1957

Education / Science and Technology

• The All India Institute Of Medical Science Act 1956
• The All India Council For Technical Education 1987
• The University Grants Commession Act 1956
• Tripura University Act 2006
• The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980
• The Sikkim University Act, 2006
• Rajiv Gandhi University Act, 2006
• Rajiv Gandhi Institute of Petroleum Technology Act, 2007
• The Rampur Raza Library Act, 1975
• South Asian University Act, 2008
• Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum (Amendment) Act, 2005
• The Technology Development Board Act, 1995
• Science and Engineering Research Board Act, 2008
• The Semiconductor Integrated Circuits Layout Design Act, 2000
• The Tezpur University Act 1993
• The Visva Bharati Act 1951
• The Vaccination (Repeal)Act 2001
• The Vaccination Act 1880
• University of Allahabad Act 2005
• University of Hyderabd Act 1974

Environment Law

• Air Crafts (Amendment) Act, 2007
• Air (Prevention and Control of Pollution) Act,1981
• The Air Corporation (Transfer of Undertaking and Repeal) Act, 1994
• The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996
• The Environment (Protection) Act, 1986
• The Forest Conservation Act, 1980
• The water (Prevention and Control of Pollution) Act, 1974
• Wild Life (Protection) Amendment Act, 2006
• Protection of Plant Varieties and Farmers Rights Act, 2001

Family Law

• Protection of Women from Domestic Violence Act, 2005.
• The Dowry Prohibition Act, 1961
• The Family Courts Act,1984
  
• The Foreign Marriage Act, 1969
• The Guardians And Wards Act, 1890
• The Hindu Marriage Act, 1955
• The Hindu Minority and Gaurdianship Act, 1956
• The Indian Divorce Act, 1869
• The Maternity Benefits Act, 1961
• The Muslim Personal Law (Shariat) Application Act, 1937
• The Muslim Women (Protection of Rights on Divorce) Act, 1986
• The Dissolution of Muslim Marriages Act, 1939
• The Special Marriage Act, 1954
• The Hindu Succession Act, 1956
• The Hindu Adoptions and Maintenance Act, 1956
• Indian and Colonial Divorce Jurisdiction Act, 1940
• The Anand Marriage Act, 1909
• The Arya Marriage Validation Act, 1937
• Matrimonial Causes (War Marriages) Act, 1948
• The Child Marriage Restraint Act, 1929
• Administrators-General Act, 1963

Foreign Exchange Law

• The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974
• The Foreign Exchange Maintenance Act, 1999
• The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
• The Foreign Trade (Development and Regulation) Act, 1992

Indirect Tax Law

• Additional Emoluments (Compulsory Deposit) Act, 1974
• Central Sales Tax, 1956
• Customs Act, 1962
• Delhi Sales Tax, 1975
• Rajasthan Sales Tax Act, 1994
• Service Tax : Statutory Provisions (1994)
• The Additional Duties Of Excise (Textiles And Textile Articles) Act, 1978
• The Central Excise Act,1944
• The Medicinal And Toilet Preparation (Excise Duties) Act, 1955
• The Tripura Land Revenue and Land Reforms Act, 1960
• Treasure Trove Act 1878
• The Seamen’s Provident Fund Act, 1966
• The Sales-Tax Laws Validation Act, 1956
  

Intellectual Property Law

• The Copyright Act, 1957
• The Trade Marks Act, 1999
• Trade Marks (Amendment) Act, 2010
• The Trade and Merchandise Marks Act, 1958
• The Designs Act, 2000
• The Designs Rules, 2001
• The Designs (Amendment) Rules, 2008
• The Geographical Indications of Goods (Registration and Protection) Act, 1999

IT Laws

• Information Technology Act, 2000

Legal and Professional Law

• Abolition of Privy Council Jurisdiction Act, 1949
• Apprentices Act, 1961
• The Acting Judges Act, 1867
• The Advocates Act, 1961 TIPS for Lawyers on Advocates Act, 1961
• The Advocates Welfare Fund Act , 2001
• The Architects Act, 1972
• The Company Secretaries Act, 1980
• The Contempt of Courts Act, 1971
• The Calcutta High Court (Jurisdictional Limits) Act, 1919
• The Calcutta High Court (Extension Of Jurisdiction) Act, 1953
• The Central Laws (Extension To Jammu And Kashmir) Act, 1968
• The Central Laws (Extension To Arunachal Pradesh) Act, 1993
• The Continuance Of Legal Proceedings Act, 1948
• The Notaries Act, 1952
• Special Tribunals (Supplementary Provisions) Repeal Act, 2004
• The Special Court (Trial of Offences Relating to Transactions Insecurities) Act, 1992
• Tamil Nadu Legislative Council Act, 2010
• Supreme Court Judges (Salaries and Conditions of Service) Act, 1958
• Private Security Agencies (Regulation) Act, 2005

Media Laws

• The Cable Television Networks(Regulation) Ordinance Act, 1995
• The Cinematograph Act, 1952
• Press Council Act, 1978
• The Press and Registration of Books Act, 1867

Medical and Health

• The Transplantation of Human Organ Act 1994
• The Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Act 1972
• The Prevention of Food Adulteration Act, 1954

Miscellaneous Law

• Arbitration and Conciliation Act, 1996
• Anti-Apartheid (United Nation Convention) Act, 1981
• Agricultural and Processed Food Products Export CESS Act, 1986
• Coffee Act
• Citizenship Act, 1955
• Charitable and Religious Trusts Act, 1920
• Charitable Endowments Act, 1890
• Constitution of India
• Collection of Statistics Act 1953
• Coir Board Services (Classsification Control and Appeal ) Bye Laws 1969
• Coir Board Services Bye Laws 1983
• Coir Board General Provident Fund Bye Laws 1977
• Coir Industry Act 1953
• Coinage Act 1906
• Coking Coal Mines (Nationalisation) Act 1972
• The Carriage By Air Act, 1972
• The Coast Guard Act, 1978
• The Indian Evidence Act, 1872
• The Antiquities and Art Treasures Act, 1972
• The Anti-Hijacking Act, 1982
• The Arms Act, 1959
• The Ancient Monuments Preservation Act, 1904
• The Agricultural And Processed Food Products Export Development Authority Act, 1985
• The Ancient Monuments and Archaeological Sites and Remains Act, 1958
• The Airports Economic Regulatory Authority Of India Act, 2008
• The Biological Diversity Act, 2002
• The Cantonments Act, 2006
• The Carriage by Road Act, 2007
• The Central Universities Act, 2009
• The Central Reserve Poilce Force, 1949
• The Central Boards Of Revenue Act, 1963
• The Cencus Act, 1948
• The Central Road Fund Act, 2000
• The Central Vigilance Commission Act, 2003
• The Chits Funds Act, 1982
• The Civil Defence Rules, 1968
• The Civil Defence Regulations, 1968
• The Civil Defence Act, 1968
• The Cine-Workers Welfare Fund Act, 1981
• The Cine-Workers Welfare Cess Act , 1981
• The Cine-Workers and Cinema Theatre Workers (Regulation of Employment)Act, 1981
• The Commissions of Inquiry Act, 1952
• The Commanders In Chief Change in Designation Act 1955
• The Court Fees Act, 1870
• The Customs Tariff Act, 1975
• The Indian Trusts Act, 1882
• The Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1972
• The Delimitation Act, 2002
• The Destruction Of Records Act, 1917
• The Delhi Co-operative Society Act, 1972
• The Drugs and Cosmetics Act, 1940
• The Delhi Special Police Establishment (DSPE) Act, 1946
• The Electricity Act, 2003
• The Explosives Act, 1884
• The Export (Quality Control and Inspection) Act, 1963
• The Extradition Act,1962
  
• The General Clauses Act, 1897
• The Government of National Capital Territory of Delhi Act, 1991
• The Immoral Traffic Prevention Act – 1956
• The Limitation Act, 1963
• The Life Insurance Corporation Act, 1956
• The National Green Tribunal Act, 2010
• The Narcotic Drugs and PSYCHOTROPIC Substances Act 1985
• The Narcotic Drugs and PSYCHOTROPIC Substances Act – Amendment 2001
• The Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Act, 2002
• Sugarcane Cess (Validation) Repeal Act, 2001
• Sugarcane Control (Additional Poweres) Repeal Act, 2000
• The Sugarcane Control (Additional Powers) Act, 1962
• The Sugar-Cane Act, 1934
• The States Reorganisation Act, 1956
• The State of Nagaland Act 1962
• The State of Arunachal Pradesh Act, 1986
• The State of Mizoram Act, 1986
• The State of Himachal Pradesh Act, 1970
• The Territorial Army Act, 1948
• The Telecom Regulatory Authority of India Act, 1997
• The State Agricultural Credit Corporations Act, 1968
• The Standards of Weights and Measures (Enforcement) Act, 1985
• The Stage-Carriages Act, 1861
• The St. John Ambulance Association (India) Transfer of Funds Act, 1956
• Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Act, 2007
• The Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955
• Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Act, 2006
• The Spices Board Act, 1986
• The Specific Relief Act, 1963
• The Special Protection Group Act, 1988
• The Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977
• The Shipping Development Fund Committee (Abolition) Act, 1986
• The Seeds Act, 1966
• The Scheduled Castes and The Scheduled Tribes (Prevention of Atrocities) Act, 1989
• Sashastra Seema Bal Act, 2007
• The Sarais Act, 1867
• State Emblem of India (Prohibition of Improper Use) Act, 2005
• The Suits Valuation Act, 1887
• The Societies Registration Act, 1860
• Two Member Constituencies (Abolition)and Other Laws Repeal Act 2001
• The Tobacco Board Act, 1975
• The Textiles Committee Act, 1963
• The Terrorist and Disruptive Activities (Prevention) Act, 1987
• The Textile Undertakings (Taking Over of Management) Act, 1983
• The Textile Undertakings (Nationalisation) Act, 1995
• U.P Sugarcane Cess (Validation) Repeal Act 2001
• The Richardson and Cruddas Limited (Acquisition and Transfer of Undertaking) Act, 1972
• The Indian Rifles Act, 1920
• The Salar Jung Museum Act, 1961
• The Reformatory Schools Act, 1897
• The Registration of Births and Deaths Act, 1969
• The Rehabilitation Council of India Act, 1992
• The Rehabilitation Finance Administration Act, 1948
• The Religious Endowments Act, 1863
• The Repatriation of Prisoners Act, 2003
• Repealing and Amending Act, 2001
• Right To Education Act 2010
• The Rajghat Samadhi Act, 1951
• The Raipur and Khattra Laws Act, 1879
• The Partition Act, 1893
• The Provincial Small Cause Courts Act, 1887
• The Provisions of the Panchayats Extention to the Scheduled Areas) Act, 1996
• The Provincial Insolvency Act, 1920
• Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988
• The Prevention of Cruelty to Animals Act, 1960
• Produce Cess Laws (Abolition) Act, 2006
• The Prize Competitions Act, 1955
• The Prevention of Insults to National Honour Act, 1971
• Prevention of Insults to National Honour (Amendment) Act, 2005
• The Transformer and Switchgear Limited (Acquisition and Transfer of Undertakings) Act, 1983
• The Transfer of Evacuee Deposits Act, 1954
• The Acquired Territories (Merger) Act, 1960
• The Foreign Trade (Development and Regulation) Act, 1992
• The Registration Act, 1908
• Civil Procedure Code (CPC) 1908
• Right to Information Act 2005 (RTI Act)
• The Prison Act, 1894
• The Agriculturists Loans Act, 1884
• Agricultural Produce (Grading and Marking) Act, 1937

• The Indian Medicine Central Council Act, 1970
• The International Airports Authority Act, 1971
• The Indian Succession Act, 1925
• The Patents Act, 1970
• The Patents Rules 2003
• The River Boards Act, 1956
• The Standards of Weights and Measures Act, 1976
• The Presidency Small Cause Courts Act, 1882
• Model Rules Under The Right Of Children To Free And Compulsory Education Act, 2009

• The Emigration Act, 1983
• The Foreign Marriage Act, 1969
• The Foreign Exchange Management Act, 1999

• The Presidential and Vice-Presidential Elections Act, 1952
• Presidents Emoluments and Pension (Amendment) Act, 2008
• The President (Discharge Of Functions) Act, 1969
• The Representation of the People Act, 1951
• The Representation of the People Act, 1950
• Representation of the People (Amendment) Act, 2010
• Representation of the People (Amendment) Act, 2009
• Representation of the People (Amendment) Act, 2008
• The Commissions of Inquiry Act, 1952

• Assam (Alteration Of Boundaries) Act, 1951
• Assam Alienation Of Land (Regulation) Act, 1980
• Assam State Legislature (Delegation Of Powers) Act, 1980
• Assam State Legislature (Delegation Of Powers) Act, 1981
• The Administration of Evacuee Property (Central) Rules,1950
• The Administration of Evacuee Property Act,1950
• The Benami Transactions(Prohibitions) Act, 1988
• The Delhi (Delegation Of Powers) Act, 1964
• The Delhi Development Authority (Validation Of Disciplinary Powers) Act, 1998
• The Delhi Lands (Restrictions On Transfer) Act, 1972
• The Delhi Laws Act, 1912
• The Delhi Laws Act, 1915
• The Delhi Municipal Corporation (Validation Of Electricity Tax) Act, 1966
• The Delhi Apartment Ownership Act, 1986
• The Delhi Land Reforms Act, 1954
• The Delhi Land (Restrictions on Transfer) Act, 1972
• The Delhi Land Revenue Act, 1954
• The Delhi Rent Act, 1995
• The Delhi Rent Control Act, 1958
• The Hindu Disposition of Property Act, 1916

• The Public Premises (Eviction of Unauthorised Occupants) Act, 1971
• Land Acquisition Act, 1894
• Transfer of Property Act 1882
• The Slum Areas (Improvement and Clearance) Act, 1956
• The Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976
• The Waste Lands (Claims) Act, 1863
• The Uttar Pradesh Reorganization Act, 2000
• The Uttar Pradesh cantonments (Control of Rent and Eviction)(Repeal)Act, 1971
• The Urban land (Ceiling and regulation Act, 1999)
• The Requisitioned Land (Apportionment of Compensation) Act, 1949
• The Prevention of Damage to Public P roperty Act, 1984
• The Presidency-Towns Insolvency Act, 1909
• The Requisitioning and Acquisition of Immovable Property Act, 1952
• The Requisitioning and Acquisition of Immovable Property Rules, 1953

• The Public Wakfs (Extension of Limitation) Act, 1959
• The Public Suits Validation Act, 1932
• The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978
• The Public Records Act, 1993
• The Public Provident Fund Act, 1968
• The Public Liability Insurance Act, 1991
• The Public Gambling Act, 1867
• The Public Financial Institutions (Obligation as To Fidelity and Secrecy) Act, 1983
• The Public Employment (Requirement as To Residence) Act, 1957
• Public Debt Act, 1944
• The Public Accountants Default Act, 1850

• The Punjab Disturbed Areas Act, 1983
• The Punjab Gram Panchayat, Samities and Zilla Parishad (Chandigarh Repeal) Act, 1994
• The Punjab Legislative Council (Abolition) Act, 1969
• The Punjab Pre-Emption (Chandigarh and Delhi Repeal) Act, 1989
• The Punjab State Legislature (Delegation of Powers) Act, 1987
• The Punjab Village Common Lands Regulation Act 1961
• The Land Acquisition (East Punjab Amendment) Act, 1948
• The Land Acquisition (Punjab Amendment) Act, 1953
• The Land Acquisition Punjab Second Amendment Act, 1956
• The Land Acquisition (Punjab Amendment) Act, 1962
• The Land Acquisition (Punjab Amendment) Act, 1969
• Punjab Colonization of Government Lands (Punjab) Act 1912
• Punjab Reclamation of Land Act 1959
• The Redemption of Mortgages (Punjab) Act, 1913
• The Punjab Religious Premises and Land (Eviction and Rent Recovery) Act, 1997
• The Punjab Resumption of Jagirs Act, 1957
• The Punjab Restitution of Mortgaged Lands Act, 1938
• The Punjab Land Improvement Schemes Act, 1963
• The Punjab Land Reforms Act, 1972
• Punjab Minor Canals Act, 1905
• The Punjab Occupancy Tenants (Vesting of Proprietary rights) Act, 1952
• The Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973
• The Punjab Revenue Appeals and Proceedings (Disposal and Restoration) Act 1956
• Punjab Utilization of Lands Act, 1949
• The East Punjab War Awards Act, 1948
• The Punjab Package Deal Properties (Disposal) Amendment Act, 2009
• The Punjab Regulation of Accounts Act, 1930
• The Armed Forces (Punjab and Chandigarh) Special Powers Act, 1983
• The Punjab Cinemas (Regulation) Act, 1952
• The East Punjab Control of Bricks Supplies Act, 1949
• The Punjab Ice Price Control Act, 1968
• The Displaced Persons (Compensation and Rehabilitation) Act, 1954

• The Railways Act, 1989
• The Railways (Local Authorities Taxation) Act, 1941
• The Railway Claims Tribunal Act, 1987
• The Railway Companies (Emergency Provisions) Act, 1951
• The Railway Companies (Substitution of Parties in Civil Proceedings) Act, 1946
• The Railway Property (Unlawful Possession) Act, 1966
• The Railway Protection Force Act, 1957
• Railways (Amendment) Act, 2005
• Railways (Amendment) Act, 2008
• The Railways (Employment of Members of the Armed Forces) Act, 1965

Service and Labour Laws

• Andhra Pradesh Administrative Tribunal (Procedure) Rules, 1989
• Bonded Labour System (Abolition) Act, 1976
• Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
• Building and Other Construction Workers Welfare Cess Act, 1996
• Contract Labour (Regulation and Abolition) Act, 1970
• Employees Provident Fund and Miscellaneous Provisions Act, 1952
• Employees State Insurance Act, 1948
• Employers Liability Act, 1938
• Equal Remuneration Act,1976
• Factories Act, 1948
• Indian Dock Labourers Act, 1934
• Industrial Employment (Standing Orders) Act, 1946
• Labour Law (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishment)
  Act, 1988
• Personal Injuries (Emergency Provisions) Act, 1962
• Sale Promotion Employees (Conditions of Service) Act, 1976
• The Administrative Tribunals Act, 1985
• The Administrative Tribunals Rules, 2000
• The All India Service Regulations (Indemnity)1975
• The Child Labour (Prohibition and Regulation) Act, 1986
• The Dangerous Machines (Regulation) Act, 1983
• The Employment Exchange (Compulsory Notification of Vacancies) Act, 1959
• The All India Services Act, 1951
• The Industrial Disputes Act, 1947
• The Industries (Development And Regulation) Act, 1951
• The Maharashtra Mathadi, Hamal and Other Manual Workers (Regulation of Employment and Welfare) Act, 1969
• The Maharashtra Recognition of Trade Union and Prevention Of Unfair Labour Practices Act, 1971
• The Maternity Benefits Act, 1961
• The Minimum Wages Act, 1948
• The Payment of Bonus Act, 1965
• The Payment of Gratuity Act, 1972
• The Payment of Wages Act, 1936
• The Plantation Labour Act, 1951
• The Public Servants (Inquiries) Act, 1850
• The Tea Districts Emigrant Labour (Repeal) Act 1971
• The Trade Unions Act, 1926
• The Weekly Holidays Act, 1942
• Unorganised Workers Social Security Act, 2008
• Workmen’s Compensation Act, 1923
• Workmen’s Compensation (Amendment) Act 2009
• Works of Defence Act 1903
• Working Journalists (Industrial Disputes )Act 1993
• Salary, Allowances and Pension of Members of Parliament Act, 1954
• Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2010
• Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2006
• Salaries and Allowances of Officers of Parliament (Amendment) Act, 2008
• The Salaries and Allowances of Ministers (Amendment) Act, 2009
• The Sales Promotion Employees (Conditions of Service) Act, 1976

• The Promissory Notes (Stamp) Act, 1926
• The Indian Stamp Act, 1899

• Air Corporations Act, 1953
• The Monopolies And Restrictive Trade Practices Act, 1969

• Air Force Act, 1950
• The Army Act, 1950
• The Reserve and Auxiliary Air Forces Act, 1952
• The Armed Forces Tribunal Act 2007
• The Navy Act, 1957

• Air Crafts Act, 1934
• The Airports Authority Of India Act, 1994

• Commission for protection of Child Right Act 2005
• The Protection of Human Rights Act, 1993
• The Protection of Civil Rights Act, 1955
• Protection of Human Rights (Amendment) Act, 2006