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Home judgments Income Tax Deadline for linking Aadhaar with PAN Extended to March 31
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Deadline for linking Aadhaar with PAN Extended to March 31

December 8, 2017
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    December 08, 2017

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    The CBDT (Central Board of Direct Taxes) has today notified that the deadline to link Aadhaar number with PAN (Permanent Account Number) has been further extended from December 31, 2017 to March 31, 2018. The extension has been made in view of the difficulties faced by some of the taxpayers in the process.

     

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    • Central Board of Direct Taxes
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