October 12, 2018
Vakilno1 presents it’s series of important judgments spanning through various laws and legislation in India. The important judgment series is helpful and can be used as reference by advocates, law students and judicial aspirants.
Trademark Law– Recent Important Judgments on Trademark Law in India
Section 138 of NI Act/ Cheque Bounce– Landmark Judgments on Section 138 of NI Act in 2017
Notice of Cheque Bounce- Important Judgments on Notice of Dishonor of Cheque
Matrimonial Disputes– Landmark Matrimonial and Divorce Judgments in 2017
Service Law– 10 Important Judgments on Service Law in India
Contempt Law– Important Judgments on Contempt Law in India in India
Real Estate Law– Important Judgments under the Real Estate Law in India
Right to Information Act– Important Judgments on RTI in India
Maintenance– Landmark Judgments of 2017 on Maintenance
Consumer Protection Act– 7 Landmark Judgments on Consumer Protection in 2017
Property Rights of Women– Important Judgments on Property Rights of Women/Daughters in India
Medical Negligence– Important Judgments on Medical Negligence in India