Notice By A Partner To Make Available The Account Books Of Partnership Firm For Inspection

……………………………

Advocate

………………………………

Date ………………………..

TO,

1.

2.

Dear Sir,

Deed of Partnership dated ……………….. between yourselves and A

Under instructions from my client Shri A son of Shri ……………….. resident of ……………….. I have to state that in terms of deed of partnership dated …………………… executed between you X, on the ONE PART, Y on the second part and my client Shri A on the third part, you are carrying on the business of …………………….. at …………………. in the name and style of M/s. ……………………………… and you both