New User
Ask a Question. – Charges |
Nominal Charges Per Question is JUST for Rs.999/- only. You can visit the Help Page to Know How to go about asking your question – Opinion Help . To Ask a Question click here .
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Make Payments – |
When you enter a question and submit, you get a confirmation message on the very next page. Please click on the Link for Making Payments through Credit Card / Online Bank Transfer Add to cart/Checkout in favor of our associate site Indianlawcds.com ( We use Secure Payment Gateway) On receipt of payment, We will reply BY EMAIL to your question within 3-4 business days from the day you have asked the question.Credit Cards Accepted: Any MASTERCARD, VISA, JCB, Diners Club, Citibank E-cards and AMERICAN EXPRESS credit cards issued anywhere in the world
NetBanking: HDFC Bank, Citibank, Centurion Bank of Punjab, ICICI Infinity, IDBI and UTI Bank, Punjab National Bank, Kotak Mahindra Bank, IndusInd Bank, Global Trust Bank(OBC) , Indus Ind Bank net banking clients can now also pay online. |
Get an answer to your Legal Question. |
After you submit your question, You will get your answer by mail within 3-4 business days or 48-72 Hours .(To see what ‘two-three business days’ means read our disclaimer section.). The answer is sent only to the person who has asked the question so absolute privacy is kept and sent by mail.
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Our Charges
The fee per question is Rs. 999/- . To Ask a Question click here Send us a Question – With your Name , Subject (Criminal, Civil , Marriage Law, Service Laws, or…. Please provide maximum Details possible to serve you better) Click here We will be answering it within 3-4 days Business Days |