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Supreme Court Quashses FIR Lodged against Actress Priya Prakash Varrier
SC orders DLF to pay Rs 630 cr fine imposed by CCI
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Notice of Dishonor of Cheque: Law and Important Judgments
SC: No Land Acquisition without Giving Objector Opportunity of Being Heard
Supreme Court
SC on Refund of Excess Amount of Sales Tax on Price...
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Supreme Court
SC Stays Criminal Proceedings against Actress Priya Varrier
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Supreme Court
Insolvency and Bankruptcy Code Overrides other Enactments – Supreme Court
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Supreme Court
SC on Court’s Power to Interfere in Matters of Academic Nature
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Supreme Court
DNA test legitimate method to determine infidelity and adultery
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Supreme Court
SC Permits Candidate to View Answer Sheet, Says viewing doesn’t Involve...
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Supreme Court
Silver lining for those rooting for gender neutral laws
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Supreme Court
White Paper on Data Protection in India Released
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Supreme Court
SC raises concern over authority of a mother in legal documents
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Supreme Court
Quashing of FIR: Serious Offences can’t be Quashed even if Parties...
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