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Wills – How to
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Motor Vehicle Act, 1988 – SC issues guidelines on Assessment of Compensation
Law Commission issues report on “UN Convention against torture”
Daughters right to inherit Ancestral Property
PAN Card details to be compulsory for cash transactions beyond certain limit
Judgments On Criminal Law dealing with Principles Governing Circumstantial Evidence
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Online Contracts and legal challenges
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5 Income Tax Judgments dealing with Interest
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Cases dealing with Maintainability of Petitions When alternative/efficacious remedy exists under...
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Is your Bank Locker Safe – Liability of Banks in case...
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5 Important judgments on Intellectual Property Rights cases
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5 Latest Supreme Court Judgments on Service Law as on January...
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Protection of Consumers from adulteration of food
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Delhi High Court asks Center To Bring Forth a New Email...
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Bombay HC asks Union Government to amend existing laws for drunk...
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SC raises concern over misuse of rape cases
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