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Motor Vehicle Act, 1988 – SC issues guidelines on Assessment of Compensation
SC: Defendant cannot Object Plaintiff’s Application for Withdrawal of Suit
Supreme Court says blocking porn sites in India can cause greater harm
Salient Features of Criminal Law (Amendment) Ordinance, 2018
Supreme Court clarifies on Child Custody laws
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Accident Claim: SC says Insurer can’t Raise Plea of Negligence
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Rights of Prior User of Trademark Prevails over Registered Proprietor
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SC’s Ruling on Disciplinary Proceedings and Non-Supply of Inquiry Report
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SC: Advocate’s Fee based on Percentage of Result of Litigation is...
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SC on Liability of Owner of Newspaper for Defamatory Publication
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Husband must give Maintenance to wife after separation
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SC: Judicially Separated Wife is also entitled for Maintenance
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SC: Auction Purchaser to Approach DRT Before Invoking Writ Jurisdiction
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What is a Legal Notice ? How and when to file...
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Supreme Court Issues Directions for Road Safety in India
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