April 17, 2018 In an official statement issued by the Ministry of Women and Child Development it has been apprised […]
Showing posts from Category: Latest Notifications
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April 13, 2018 As an impetus to startups in India, the DIPP (Department of Industrial Policy and Promotion) in its […]
April 11, 2018 The Ministry of Finance on April 9th has issued a notification amending the Income Tax Rules, 1962 […]
April 5, 2018 The Union Cabinet on April 4th gave green signal to the Protection of Human Rights (Amendments) Bill, […]
April 5, 2018 The Insolvency and Bankruptcy Board of India (IBBI) on April 4th released the process of registration of […]
March 28, 2018 In a clarification issued on Tuesday (read here), the Ministry of Human Resources Department (HRD) has stated […]
March 28, 2018 The Central Board of Direct Taxes (CBDT) has released a notification yesterday stating that the deadline to […]
March 26, 2018 Earlier, this month we had reported (read here) that a Petition has been instituted with the Supreme […]
March 23, 2018 The Union Cabinet on Wednesday gave a green signal for making official amendments in the “Surrogacy (Regulation) […]
March 23, 2018 The Payment of Gratuity (Amendment) Bill, 2018 amending the The Payment of Gratuity Act, 1972 has been […]