May 17, 2018 The Minister of Commerce and Industry, Shri Suresh Prabhu launched the Intellectual Property (IP) mascot – IP […]
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May 17, 2018 The Ministry of Labour and Employment on May 14, 2018 released the Draft Outline of Model Welfare […]
May 07, 2018 The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Ordinance, 2018 was promulgated […]
May 02, 2018 It has been reported that the Telecom Secretary, Aruna Sundararajan has clarified that submission of Aadhaar card […]
May 02, 2018 It has been officially reported that the Telecom Commission has approved almost all the TRAI’s (Telecom Regulatory […]
April 26, 2018 While the Aadhaar case was being heard by the Constitution Bench of the Supreme Court, the Court […]
April 23, 2018 The President on April 21, 2018 promulgated the Fugitive Economic Offenders Ordinance, 2018. The Union Cabinet in […]
April 23, 2018 The Criminal Law (Amendment) Ordinance, 2018 to amend the Indian Penal Code, Code of Criminal Procedure and […]
April 19, 2018 The Law Commission of India on April 18 released its 274th Report on Review of Contempt of […]
April 18, 2018 It has been reported that the Law Commission of India on April 17, 2018 issued a Public […]