July 03, 2018 The Central Board of Direct Taxes (CBDT) has ordered on June 30th that the time to link […]
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June 06, 2018 Case name: M/S Hilton Roulunds Ltd.v. Commissioner of Income Tax In this recent case decided by Division […]
May 03, 2018 Case name: Commissioner of Income Tax, Chennai v. S. Ajit Kumar Date of Judgment: May 02, 2018 […]
April 13, 2018 As an impetus to startups in India, the DIPP (Department of Industrial Policy and Promotion) in its […]
April 11, 2018 The Ministry of Finance on April 9th has issued a notification amending the Income Tax Rules, 1962 […]
March 28, 2018 The Central Board of Direct Taxes (CBDT) has released a notification yesterday stating that the deadline to […]
February 26, 2018 Case name: M/s. Universal Cylinders Limited v. The Commercial Taxes Officer Date of Judgment: February 23, 2018 In the instant case, the Supreme […]
February 05, 2018 Commissioner of Income Tax 5 Mumbai v. M/s Essar Tele holdings Ltd. Date of Judgment: January 31, 2018 In this recent, the […]
December 22, 2017 The Ministry of Finance, Department of Revenue yesterday issued a notification stating that the time limit for […]
December 09, 2017 The Commissioner of Income Tax, CBDT (Central Board of Direct Taxes) notified yesterday in a press release […]