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Allahabad High Court tops the chart for pending cases
National Commission for Women cannot grant relief
Lawyers on strike may face contempt charges – Bombay HC
HC comes down heavily on Income Tax department’s tax terror
Bombay High Court asks Mumbai Police why its wasting time manning bars
Bombay High Court
Let children meet their father if you want maintenance
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Bombay High Court
Divorce only under Hindu Marriage Act if married under it
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Bombay High Court
Bombay HC declares Delhi HCs decison final on domestic violence case
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Bombay High Court
Bombay HC stays ban on charging of entertainment fee
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Bombay High Court
Woman understands a man’s intention when he touches her, Bombay High...
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Bombay High Court
HC to decide on widow’s right to seek partition of husband’s...
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Bombay High Court
Bombay HC asks National Commission for Women to stay in its...
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Bombay High Court
HC tells govt to spread awareness about Email and SMS scams
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Bombay High Court
Bombay HC declares detaining patients over unpaid bills as inhuman
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Bombay High Court
Dying declaration must be made in the absence of friend or...
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