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Bombay High Court
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Woman understands a man’s intention when he touches her, Bombay High Court
HC tells govt to spread awareness about Email and SMS scams
Court orders father to pay more maintenance to his minor son
Lawyers on strike may face contempt charges – Bombay HC
Unwed mothers to declare how she conceived the child for applying for child’s passport
Bombay High Court
Cops to appologize for publishing mans picture in civil dispute case
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Bombay High Court
Bombay HC asks govt to act expeditiously in deciding detention cases
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Bombay High Court
Calls for separate Supreme Court bench in Mumbai grow louder
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Bombay High Court
SC refuses to lift stay order on legal regime for food...
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Bombay High Court
Suspicion cannot substitute proof declares Bombay High Court
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Bombay High Court
President of the trust to be responsible for hospital records
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Bombay High Court
Government has separate parole rule for celebrities- Bombay High Court
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Bombay High Court
Bombay HC asks National Commission for Women to stay in its...
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Bombay High Court
Bombay High Court asks Mumbai Police why its wasting time manning...
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