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The Central Board Of Direct Taxes (Validation Of Proceedings) Act, 1971
The Delhi (Delegation Of Powers) Act, 1964
New rule for lawyers experience in Supreme Court challenged
The Commanders-In-Chief (Change in Designation) Act, 1955
The Criminal Law Amendment Act, 1993
Laws
The Agriculturists Loans Act, 1884
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The Mussalman Wakf Validating Act 1930
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The Urban Land (Ceiling and Regulation) Repeal Act, 1999
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British Law Ascertainment Act, 1859
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The [Foreign] Jurisdiction Act, 1947
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Finance (Amendment) Act, 1987
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The Preference Shares (Regulation Of Dividends) Act, 1960
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Taxation Laws (Amendment) Act, 2005
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The Chandigarh (Delegation Of Powers) Act, 1987
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Finance Act, 1952
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