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VakilNo1
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Vakilno1 is a group of Law Enthusiasts and Legal Experts in India with a passion to provide the latest info and articles on Indian Legal System
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Opinion of a Government Doctor must in medical negligence cases, says...
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Legal News
Verdicts of Supreme Court to be available in Regional languages, Check...
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Anticipatory Bail not a Fundamental Right, stated by Punjab and Haryana...
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Owner of Vehicle in RTO Records Liable for Accident- Supreme Court
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No one can Print/Publish Name of Rape Victim- Supreme Court Issues...
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Latest Notifications
What is a Legal Notice ? How and when to file...
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howto
Divorce by Mutual Consent in India- Step by Step Procedure
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Madras HC directs media not to publish names of judges, lawyers...
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Apex Court ordered compensation of Rs. 1 Crore to Railways for...
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Madras High Court asked Immigration Bureau to treat Mother as Natural...
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