Because of the very high number of questions we receive each day, we had to make some rules for submitting questions. Frequently asked questions are displayed in our Vakilno1.com help section to guide you as to what kind of problems you face in your day-to-day routine which you normally tend to ignore or don't bother because either you are not aware of your legal rights or you don't want to waste your time and money. These instructions and conditions may seem long, but we made them as simple as possible to understand because we (a) don't want to bore you and (b) want to make sure you understand exactly how Vakilno1.com works, the rules you have to follow and the limitations of the Vakilno1.com website.

Arrow(1).gif (520 bytes)Once you submit your question, it will be reviewed by  Vakilno1.com Team who will then forward your question to our panel of specialized lawyers on the particular subject and who are qualified to give you an answer.

 

THE NAMES/ ADDRESSES OF THE LAWYERS WHO ARE ON OUR PANEL SHALL NOT BE DISCLOSED TO ANYONE UNDER ANY CIRCUMSTANCES. SO DON'T INSIST OR BOTHER TO ASK.

 

We try our best to ensure your privacy. Your personal information such as name, address, email, phone etc., are concealed from ALL USERS of this Vakilno1.com system. Only the Vakilno1.com administrators will have access to your personal information.

 

To ensure confidentiality, we will remove your name, address and all personal information . Only the administrators of this website will have access to that information. Your question will then be forwarded to the lawyers who practice in the designated area of law.

 

Please remember that no advocate-client relationship is established (i.e. we will not be anyone's lawyer). Basically, we will not be representing anyone, just because this information has been transmitted to us or even because we may have given you an answer to a question. As such we are not subject to any legislation or claim of damages of any kind.

 

Our goal is to try to help everyone who has a legal question/ problem by submitting your own, questions/problems. Unfortunately, no matter how hard we try it is not always possible to help everyone, but we will sure try our best.

Arrow(1).gif (520 bytes)To get back to Get Opinion Page  click here.

 

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