Cosmetics, Devices and Drugs Act, 1980

 

ACT, NO. 27 OF 1980

CONTENTS
Parts
Particulars
s
Preamble
1
Prohibition in respect of Cosmetics, Devices and Drugs
2
Administration
3
Legal Proceedings
4
General
s
Schedule

 

 

Shri Lanka



Latest News

Latest Legal News
Supreme Court, High Court, Law India

Read more

Supreme Court India
News & Views ... under Updation

Read more


     

Laws in India

Income Tax Act | Companies Act 1956 |Banking Laws India|Consumer Laws|Information Technology Act 2000|Indian Penal Code IPC| Criminal Laws| Legal & Professional Laws|Property Laws |Service & Labour Laws |Direct Tax Laws | Indirect Tax Laws | Corporate Law | Family Laws | Environment Laws| Indian Constitution | CrPC | Civil Procedure Code |

LEGAL QUERIES

Legal Software CDs, Case Laws, Judgment CDs India

Advocate Office Management CD | Legal Deeds & Drafts | Civil Laws Digest | Criminal Laws Digest | Supreme Court Judgement CDs | Dishonour of Cheques

Legal Drafts & Forms| Laws in India Bare Acts | Legal News| NRI Section | How To | Legal Links | Law Colleges| SAARC Laws| Lawyer Jokes| Sample Questions (Legal FAQ) | Get Legal Opinion | Feedback| Home|