The Venture Capital Companies and Venture Capital Funds Rules, 2001

CONTENTS
Chapters	Particulars
1	Preliminary
2	Regulation of the Business of Venture Capital Companies
3	Regulation Of The Business Of Venture Capital Fund
4	Other Matters Pertaining to regulation
--	--
Form	-
1	Application from for Grant of Licence
2	The Securities and Exchange Commission of Pakistan
3	Application for renewal for Licence to operate as venture Capital Company
4	Licence to Carry on the Business
5	Application form for grant of Licence
6	The Securities and Exchange Commission of Pakistan
7	Application for renewal of licence to operate as Venture Capital Fund
8	Licence to Carry on the Business

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