The Venture Capital Companies and Venture Capital Funds Rules, 2001

FORM - III

APPLICATION FOR RENEWAL OF LICENCE TO OPERATE AS VENTURE CAPITAL COMPANY

[See rule 6(1)]

 

Islamabad the ...................

 

Securities and Exchange Commission of Pakistan,

Government of Pakistan,

Islamabad

 

Dear Sir,

            We hereby apply for renewal of the licence of *............................... under rule 6 of the Venture Capital Companies Rules, 2001.

 

2. The licence issued or renewed earlier is due to expire on.......................

3.  Original receipt of challan evidencing payment of renewal fee of Rs.............. is enclosed.

 

4.  Schedule of investment clearly indicating project-wise investment made, results of investment as on the date of application and results expected in future is enclosed herewith.

5.  It is requested that the licence may be renewed w.e.f. ..................... for a period one year.

 

Yours faithfully,

 

Name/Signature of the Secretary or a director of the company.

________________________

 

* Name of the company.

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