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PART
VII. - DELIVERY OF BOOKS AND NEWSPAPERS
34.
Copies of books printed to be delivered gratis to Government:- Notwithstanding
any agreement between the printer and publisher of a book, the printer
of every book printed or lithographed in the Province shall, within
one month of its delivery out of the press, supply, free of expense,
four copies of every such book, together with all maps, prints or other
engravings belonging thereto, finished and coloured in the same manner
as the best copies of the book, to such officer and at such place as
the Government may be notification appoint.
35.
Receipts of copies delivered under section 34:- The officer to whom
copies of a book are delivered under section 34 shall give to the printer
a receipt in writing thereof.
36.
Copies of newspapers printed in the Province to be delivered gratis
to Government:- The printer of every newspaper shall deliver at
such place and to such officer as the Government may, by notification,
direct, free of cost, four copies of each issue of such newspaper as
soon as it is published.
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