The Copyright Rules

The Copyright Rules, 1967

CONTENTS
Parts	Particulars
1	Preliminary
2	Printing Press
3	Printing And Publication of Nwspaper
4	Control of Printing Presses and Newspapers
5	Unauthorised News-Sheets And Newspapers
6	Special Provisions Relating To The Seizure Of Certain Documents
7	Delivery Of Books And Newspapers
8	Registration Of Books
9	Penalties For Offences Under Foregoing Provisions
10	Miscellaneous


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