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The Copyright Ordinance, 1962
CONTENTS |
|
Parts |
Particulars |
1 |
Preliminary |
2 |
Registration of Copyright |
3 |
Licences For Translations |
4 |
Making Of Records |
5 |
Performing Rights Socities |
6 |
Relinquishment Of Copyright |
7 |
Relinquishment Of Copyright Copies |
8 |
The Copyright Board |
9 |
Miscellaneous |
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