Securities and Exchange Commission of Pakistan Act, 1997

(Act No. XLII of 1997)
CONTENTS
Parts
Particulars
1
 Preliminary
2
 The Commission
3
 The Board
4
 Conflict of Interest
5
 Disqualification, Removal, Resgnation and Vacancies
6
 Powers and Functions
7
 Finance
8
 Enforcement and Investigation
9
 Confidentiality of Information
10
 Cognizance and Prosecution of Offences
11
 Rules and Regulations
12
 General
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Schedule
 Powers and Functions conferred on the Authority under the ordinance to be exercised by the commission
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