The Sales Tax Act, 1990

The Third Schedule

See clause (c) of sub-section (2) of section 3

Serial No.
Description

Heading Nos. of the First Schedule to the Customs Act, 1969

(IV of 1969)

(1)
(2)
(3)

1.

2.

3.

4.

5.

Fruit juices and vegetable juices

Ice Cream.

Aerated waters or beverages.

Syrups and squashes.

Cigarettes.

 

20.09.

21.05.

22.01 and 20.02.

Respective headings.

2402.2000 "

Previous
Next
Copyright@vakilno1.com Archer Infotech Pvt. Ltd. All rights reserved