| Document
or act in respect of which the fee is payable |
Maximum
Fees
|
| |
Rs.
|
| Statement
under section 58 |
50
|
| Statement
under section 60 |
20
|
| Intimation
under section 61 |
20
|
| Intimation
under section 62 |
20
|
| Notice
under section 63 |
20
|
| Application
under section 64 |
20
|
| Inspection
of the Register of Firms under subsection (1) of section 66 |
5
|
Inspection
of documents relating to a firm under subsection (2) of section
66 or any other document in the custody of the
Registrar of Firms |
5
|
| Copies
from the Register of Firms |
Rs.
2 for each 100 words or part thereof.]
|