Maritime Security Agency Act, 1994 (Pakistan)
 
AMARITIME SECURITY AGENCY ACT, 1994
ACT No. X OF 1994 

An Act to provide for constitution and regulation of the Maritime Security Agency
 
WHEREAS it is expedient to constitute a Maritime Agency to provide for the regulation of maritime activities and to safeguard the maritime interests of Pakistan and for matters connected therewith or ancillary thereto;

It is hereby enacted as follows:- 

 
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