In this Chapter, unless the context otherwise requires,-

(a)    "Director-General" means a person appointed to be the Director-General of Inspection;

(b)    "Director" means a person appointed to be a Director of Inspection;

(c)    "Additional Director" means a person appointed to be an Additional Director of Inspection;

(d)    "Deputy Director" means a person appointed to be a Deputy Director of Inspection and includes an Assistant Director of Inspection and an Extra Assistant Director of Inspection; and

(e)    "Inspector" means a person appointed to be an Inspector of Inspection.