Establishment of the Office of Federal Tax Ombudsman Ordinance, 2000
 

37.    Ordinance to have overriding effect.-

The provisions of this Ordinance shall have effect notwithstanding anything contrary contained in any other law for the time being in force, including the Establishment of the Office of Wafaqi Mohtasib (Ombudsman) Order, 1983 (President's Order I of 1983).

 

 

 

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