Establishment of the Office of Federal Tax Ombudsman Ordinance, 2000
 

1.      Short title, extent and commencement :

(1)    This Ordinance may be called the Establishment of the Office of Federal Tax Ombudsman Ordinance, 2000.

(2)    It extends to the whole of Pakistan.

(3)    it shall come into force at once.

 

 

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