The Customs Act, 1969 (Pakistan)
(ACT NO. 4 OF 1969)
CONTENTS
Chapter
Particulars
1
 Preliminary
2

Appointment of Officers of Customs & Their Powers
3

Declaration of Ports, Airports, Land Customs Stations, etc.
4

Prohibition & Restriction of Importation & Exportation
5
 Levy of Exemption From, and Repayment of Customs Duties
6
 Drawback
7
 Arrival & Departure of Conveyance
8
 General Provisions Affecting Conveyances at Customs - Stations
9
 Discharge of Cargo & Entry inwards of Goods
10
 Clearance of Goods for Home - Consumption
11
 Warehousing
13
 Transit Trade
14
 Exportation or Shipment & Relanding
15
 Special Provisions Regarding Baggage and Goods Imported or Exported by Post
16
 Provisions Relating to Coastal Goods and Vessels
17
 Offences and Penalties
18
 Prevention of Smuggling -Powers of Search, Seizure & Arrest - Adjudication of Offences
19
 Appeals and Revision
19A
 Settlement of Cases
20
 Miscellaneous
-
 -
-
 Schedule
SAARC Main
Copyright@vakilno1.com Archer Infotech Pvt. Ltd. All rights reserved